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State of Goa - Section

Section 258 in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

258. Meeting of the Board.

- The Board shall ordinarily meet once in two months. Provided that the Chairperson shall, within fifteen days of the receipts of a requisition in writing from not less than one-third of the members of the Board, call a meeting thereof.