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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Uttarakhand - Subsection

Section 1(2)(a) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

(a)the areas in which the Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950, was in force, with or without any exception or modifications, on the day immediately before he commencement of this Act,