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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(2)(h) in The M.P. State Aid to Industries Act, 1958

(h)the guaranteeing by the State Government of debentures issued to the public and of cash credits, overdrafts or fixed advances with banks under Section 21 and the recognition of banks for this purpose;