Section 56(1)(b) in The Prevention of Money-Laundering Act, 2002

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Union of India - Subsection

Section 56(1)(b) in The Prevention of Money-Laundering Act, 2002

(b)exchange of information for the prevention of any offence under this Act or under the corresponding law in force in that country or investigation of cases relating to any offence under this Act,

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Union of India - Subsection

Section 56(1)(b) in The Prevention of Money-Laundering Act, 2002