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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Manipur - Subsection

Section 28(1) in The Manipur Hill Areas Autonomous District Council Act, 2000

(1)The Government may, by notification in the official Gazette, constitute a Finance Commission consisting of one Member to be known as the Member of the finance Commission to be appointed by the Governor to review the financial position of the District Council and to make recommendation accordingly to the Governor.