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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Odisha - Subsection

Section 57(3) in The Orissa Municipal Employees' Pension Rules, 1989

(3)The employee shall communicate to the Chairman of the concerned Council any subsequent change in the size of his family including the marriage of his/her female child.Chapter-VIII Re-employment of pensioners