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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(5) in The Merchant Shipping (Fire Appliances) Rules, 1969

(5)Relief valves shall be provided in conjunction with all the fire pumps if the pumps are capable of developing a pressure exceeding the design pressure of water service pipes, hydrants or hoses provided that such valves shall be so placed and adjusted as to prevent excessive pressure in any part of the fire main system.