Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 3 in The Bihar Maintenance & Welfare of Parents & Senior Citizens Rules, 2012 3. Constitution of Maintenance Tribunal. - The government shall, by notification in the official gazette, constitute maintenance tribunal in each sub division under section 7(1) of the Act.
