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[Cites 0, Cited by 0] [Section 84(6)] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(6)(i) in The Patents Act, 1970

(i)the nature of the invention, the time which has elapsed since the sealing of the patent and the measures already taken by the patentee or any licensee to make full use of the invention;