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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(2) in Tamil Nadu Marine Fishing Regulation Act, 1983

(2)The authorised officer or inspection officer may seize the prohibited gear, if he has found such gear on board, or used for the purpose of fishing and submit seizure mahazar to the adjudicating officer in the prescribed format.