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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(vi) in International Financial Services Centres Authority (Salary, Allowances and other Terms and Conditions of Service of Chairperson and Members) Rules, 2020.

(vi)extra-ordinary leave without pay and allowances up to a maximum period of one hundred and eighty days in one term of office; and