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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Tripura - Subsection

Section 67(2)(b) in Tripura Contract Labour (Regulation and Abolition) Rules 1978

(b)Where the wage period is one week or more, the contractor shall issue wages slip in Form No. XIX to workers at least a day prior to the disbursement of wages.