Section 3(1)(iii) in The Chhattisgarh Upkar Adhiniyam, 1981

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(iii)[ sold or supplied to the domestic BPL connection consumer. [Inserted by C.G. Act No. 11 of 2012, dated 11.4.2012.]

Legal Document View