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State of Odisha - Section

Section 4th in The Orissa Self-Help Co-operatives Act, 2001

4th. Principle : Autonomy and Independence

Co-operatives are autonomous, self-help organisations controlled by their members. If they enter into agreements with other organisations, including Governments or raise capital from external sources, they do so on terms that ensure democratic control by their members and maintain their Co-operative autonomy.