Delhi High Court - Orders
Re-Hoffland Finance Ltd vs Unknown on 15 March, 2023
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~CP-5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 351/1999
RE-HOFFLAND FINANCE LTD. ..... Petitioner
Through: Ms. Ruchi Sindhwani, Senior
Standing Counsel with Ms. Megha
Bharara, Advocate for OL.
Mr. Ramesh Babu, Ms. Manisha
Singh and Ms. Jagriti Bharti,
Advocates for RBI.
Ms. Aneeta Sharma, Applicant for
JVG Group.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 15.03.2023 CO.APPL. 230/2015 (for impleadment as Respondent No. 2)
1. It is 04:00 PM. Considering the position of the board, it is not possible to commence hearing on this application.
2. List on 11th July, 2023.
SANJEEV NARULA, J MARCH 15, 2023 as Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:17.03.2023 11:16:54