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Delhi High Court - Orders

Re-Hoffland Finance Ltd vs Unknown on 15 March, 2023

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~CP-5
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CO.PET. 351/1999
                                RE-HOFFLAND FINANCE LTD.                                   ..... Petitioner
                                                    Through:     Ms. Ruchi Sindhwani, Senior
                                                                 Standing Counsel with Ms. Megha
                                                                 Bharara, Advocate for OL.
                                                                 Mr. Ramesh Babu, Ms. Manisha
                                                                 Singh and Ms. Jagriti Bharti,
                                                                 Advocates for RBI.
                                                                 Ms. Aneeta Sharma, Applicant for
                                                                 JVG Group.

                                CORAM:
                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                                    ORDER

% 15.03.2023 CO.APPL. 230/2015 (for impleadment as Respondent No. 2)

1. It is 04:00 PM. Considering the position of the board, it is not possible to commence hearing on this application.

2. List on 11th July, 2023.

SANJEEV NARULA, J MARCH 15, 2023 as Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:17.03.2023 11:16:54