(5)Every direction issued under sub-rule (4) shall be complied with by such [air transport undertaking] [Substituted by G.S.R. 254(E), dated 16.4.2009 (w.e.f. 16.4.2009).].][135A to 135C. [Rules 135-A, 135-B and 135-C omitted by G.S.R. 636(E), dated 22.9.2004 (w.e.f. 23.9.2004).]* * *][135D to 139A. [Rules 135-D, 135-E, 135-F, 136, 137, 138, 139 and 139-A omitted by S.R.O. 768, dated 2.4.1955.]* * *]
