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State of Odisha - Section

Section 81 in The Orissa Grama Panchayats Election Rules, 1965

81.

The Election Officer shall thereupon publish the name of the Naib-Sarpanch duly elected or nominated in the notice board of the Block office as required under Section 15. He shall forward a copy of the notification to the Collector as also to the Grama Panchayat concerned.