Section 38(2)(h) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Uttarakhand - Subsection

Section 38(2)(h) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(h)furnish to the Market Committee such Returns, Statements, Estimates, Statistics and Reports as the Market Committee may, from time to time, require, which includes reports -

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State of Uttarakhand - Subsection

Section 38(2)(h) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011