Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act] Union of India - Subsection Section 46(2)(e) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001 (e)the procedure for disbursal or apportionment by the Authority in the event of dispute regarding such claims;