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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(2)(c) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(c)No polling agent shall be admitted into the polling station unless he has delivered to the Polling Officer the instrument of his appointment under sub-rule (2) after duly completing and signing before the Polling Officer the declaration contained thereon.