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Bombay Presidency - Section

Section 20 in The Bombay Entertainments Duty Rules, 1958

20. Payment of duty on programmes or synopsis.

- Where payment for a programme or synopsis is compulsory, the duty shall be levied on the total sum paid for admission to the entertainment including the sum paid for the programme or synopsis. Where payment for a programme or synopsis is voluntary, the duty shall be levied separately on the sum paid for admission and on the sum paid for the programme or synopsis.Miscellaneous