Supreme Court - Daily Orders
Devendra Pal Singh vs Registrar General High Court Of ... on 25 September, 2018
Bench: Ranjan Gogoi, R. Banumathi
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NO. 2997/2018
IN
SPECIAL LEAVE PETITION (CIVIL) NO. 19312/2018
@
SPECIAL LEAVE PETITION (CIVIL) NO. 19312-
19313/2018
DEVENDRA PAL SINGH ....PETITIONER(S)
VERSUS
REGISTRAR GENERAL, HIGH COURT OF
JUDICATURE AT ALLAHABAD ...RESPONDENT(S)
ORDER
This Review Petition has been filed against the order dated 3rd July, 2018 whereby the Special Leave Petition was dismissed.
Delay condoned.
Exemption from filing certified copy of the impugned order is granted.
We have perused the Review Petition as well as the grounds in support thereof. In our opinion, no case for review of order dated 3 rd July, 2018 is made out. The review petition is accordingly dismissed.
....................,J.
(RANJAN GOGOI) ....................,J.
Signature Not Verified (R. BANUMATHI) Digitally signed by VINOD LAKHINA Date: 2018.09.25 16:15:49 IST Reason: NEW DELHI SEPTEMBER 25, 2018 ITEM NO.1002 SECTION XI S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) NO. 2997/2018 IN SLP(C) NO. 19312/2018 @
SLP(C) NO. 19312-19313/2018 DEVENDRA PAL SINGH PETITIONER(S) VERSUS REGISTRAR GENERAL, HIGH COURT OF JUDICATURE AT ALLAHABAD RESPONDENT(S) (IA NO.108864/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT AND IA NO.131132/2018-CONDONATION OF DELAY IN FILING REVIEW PETITION ) Date : 25-09-2018 This matter was circulated today. CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MRS. JUSTICE R. BANUMATHI By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
Exemption from filing certified copy of the impugned order is granted.
The review petition is dismissed in terms of the signed order.
[VINOD LAKHINA] [ASHA SONI] AR-cum-PS ASSISTANT REGISTRAR [SIGNED ORDER IS PLACED ON THE FILE]