Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(g) in The Maharashtra State Board of Technical Education Act, 1997 (g)"Head of Institute" or "Principal" means the Head of the teaching staff of a polytechnic or Diploma Level Institution recognized by the Board, whatever name designated;
