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State of Telangana - Section

Section 1 in Telangana Hindu Widows' Marriage Act, 1347 F

1. Short title, commencement and extent.

- This Act may be called [the Telangana Hindu Widows' Marriage Act, 1347 F] [Substituted by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.] and it shall come into force in the whole of the State of Telangana from the date of its publication in the Official Gazette.