Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 4 in Tamil Nadu Compulsory Elementary Education Act, 1994 4. Duty of every parent or guardian of a child of school age. - It shall be the duty of every parent or guardian of a child of school age to cause such child to attend an elementary school.
