Supreme Court - Daily Orders
K. Sahaja Rao vs The Assistant General Manager on 7 August, 2023
Bench: B.R. Gavai, Pamidighantam Sri Narasimha, Prashant Kumar Mishra
ITEM NO.62 COURT NO.4 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No.1557/2023
in/and SLP(C) Nos.11729-11730/2023
K. SAHAJA RAO Petitioner(s)
VERSUS
THE ASSISTANT GENERAL MANAGER ETC. Respondent(s)
(FOR ADMISSION and IA No.117498/2023-RECALLING THE COURTS ORDER
IA No. 117498/2023 - RECALLING THE COURTS ORDER)
Date : 07-08-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
For Petitioner(s) Mr. Indrajit Mahanty, Sr. Adv.
Ms. Manjula Gupta, AOR
Mr. Satyajit Mahanty, Adv.
Mr. Soubhagya Ranjan Pati, Adv.
Mr. Abhishek Choudhary, Adv.
Ms. Prakashi Narang, Adv.
For Respondent(s) Mr. V. Giri, Sr. Adv.
Mr. K. Vivek Reddy, Sr. Adv.
Ms. Prerna Singh, Adv.
Mr. Guntur Pramod Kumar, AOR
Mr. Rahul Narang, Adv.
Mr. Sanjay Kapur, AOR
Mr. Surya Prakash, Adv.
Mr. Arjun Bhatia, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified
1. Digitally signed by Narendra Prasad Date: 2023.08.16 Heard learned senior counsel for the petitioner/applicant in 16:10:58 IST Reason:
detail.1
2. The order dated 24.05.2023, passed by this Court in SLP(C) No….@ Diary No.5228/2023 is recalled and the special leave petition(s) are restored to their original number.
3. The application is, accordingly, disposed of.
4. The special leave petitions are taken on Board.
5. Delay in filing special leave petitions is condoned.
6. We are not inclined to interfere with the impugned judgment(s) and order(s) passed by the High Court. The special leave petitions are, accordingly, dismissed.
7. Pending application(s), if any, shall stand disposed of.
(NARENDRA PRASAD) (ANJU KAPOOR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) 2