Section 20 in Punjab Habitual Offenders (Control and Reform) Act, 1952
20. Duties to report arrival and departure.
- Any person, authorised or appointed in this behalf, shall forthwith report to the officer in charge of the nearest police station the arrival or departure of -(a)a person who has failed to give information in answer to a notice under Section 5 of the Act;(b)a registered person under the Act.
