Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 133A(1)] [Section 133A] [Entire Act] Union of India - Subsection Section 133A(1)(ii) in The Income Tax Act, 1961 (ii)to afford him the necessary facility to check or verify the cash, stock or other valuable article or thing which may be found therein, and