Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18A(1)] [Section 18A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18A(1)(iii) in The M.P. Municipal Corporation Act, 1956

(iii)to have administrative control over the officers and servants of his office including the Corporation Secretary.