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State of Haryana - Section

Section 30 in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

30. Material for drains and construction.

- Materials and methods of construction for drains shall conform to P.W.D. specifications, 1963 and subsequent amendments. If there are no specifications laid down for any item then the same should conform to the specifications as laid down for such item by the Indian Standard Institute.