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[Cites 0, Cited by 0] [Section 76B(2)] [Section 76B] [Entire Act]

State of Chattisgarh - Subsection

Section 76B(2)(iii) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(iii)be entitled to deputation allowance at such rate as the State Government may, be general order, determine.