Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

State of Haryana - Subsection

Section 44(3)(c) in The Punjab Agricultural Produce Markets Act, 1961

(c)The Committee may, within one month from the date of issue of an order made under clause (b), appeal against such order to the State Government.