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[Cites 0, Cited by 0] [Section 19A] [Entire Act]

State of Rajasthan - Subsection

Section 19A(4) in Rajasthan Opium Smoking Prohibition Act, 1950

(4)Subject to any other law for the time being in force no Civil Court having ordinary jurisdiction in the matter shall entertain, hear or determine any suit or proceeding for which such Special Civil Court has been established.]