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[Cites 0, Cited by 0] [Section 218(1)] [Section 218] [Entire Act]

Union of India - Subsection

Section 218(1)(a) in The Dedicated Freight Corridor Railway General Rules, 2018

(a)all signals irrespective of system of working, block instruments in case of absolute block system of working shall be suspended even for movement in the established direction. Likewise, semi automatic signals shall be put back to 'ON' aspect in manual mode.