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State of Uttarakhand - Section

Section 27 in Uttrkhand Hills Consolidation of Holdings and Land Reforms Act, 2016

27. Application of U. P. Land Revenue Act, 1901.

- Unless otherwise expressly provided by or under this Act, the provisions of Chapters IX and X of the U. P. Land Revenue Act, 1901, shall apply to all proceeding including appeals and applications under this Act.