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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Nagaland - Subsection

Section 45(e) in The Nagaland University Act, 1989

(e)the first Academic Council shall be constituted on the expiry of a period of six months from the commencement of this Act and during the said period of six months the powers of the Academic Council shall be performed by the Planning Board Constituted under Section 23;