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Delhi High Court - Orders

(Summon Zero Fir From Ps Model Town) ... vs State & Ors on 7 February, 2024

Author: Amit Sharma

Bench: Amit Sharma

                                    $~36 & 37
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    36
                                    +    W.P.(CRL) 1385/2019 & CRL.M.A. 10089/2019 (Stay), 10091/2019
                                         (summon zero FIR from PS Model Town)

                                                PRASHANT SETHI & ANR.                                                            ..... Petitioners
                                                             Through: None.
                                                                                      versus
                                                STATE & ORS.                                                                     ..... Respondents
                                                                                      Through:                 Mr. Amol Sinha, Additional Standing
                                                                                                               Counsel (criminal) for the State with
                                                                                                               Mr. Ashvini Kumar and Mr. Arjun
                                                                                                               Singh Kadian, Advocates.
                                    37
                                    +           W.P.(CRL) 1386/2019 & CRL.M.A. 10098/2019 (Stay), 10100/2019
                                                (summon zero FIR from PS Model Town)

                                                PRASHANT SETHI & ANR.                                                            ..... Petitioners
                                                             Through: None.
                                                                                      versus
                                                STATE & ORS.                                                                     ..... Respondents
                                                                                      Through:                 Mr. Amol Sinha, Additional Standing
                                                                                                               Counsel (criminal) for the State with
                                                                                                               Mr. Ashvini Kumar and Mr. Arjun
                                                                                                               Singh Kadian, Advocates.
                                                CORAM:
                                                HON'BLE MR. JUSTICE AMIT SHARMA
                                                                                      ORDER

% 07.02.2024

1. Learned Additional Standing Counsel for the State draws attention of this Court to an order dated 16.11.2022, wherein it has been recorded that the final report of investigation/charge-sheet has been filed qua the present petitioners and they have been kept in column no. 12 as no incriminating material was available during the investigation.

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/02/2024 at 23:39:30

2. None appears on behalf of the petitioners.

3. In the interest of justice, adverse orders are deferred.

4. Re-notify on 06.03.2024.

AMIT SHARMA, J FEBRUARY 07, 2024/sn This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/02/2024 at 23:39:30