Delhi High Court - Orders
(Summon Zero Fir From Ps Model Town) ... vs State & Ors on 7 February, 2024
Author: Amit Sharma
Bench: Amit Sharma
$~36 & 37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
36
+ W.P.(CRL) 1385/2019 & CRL.M.A. 10089/2019 (Stay), 10091/2019
(summon zero FIR from PS Model Town)
PRASHANT SETHI & ANR. ..... Petitioners
Through: None.
versus
STATE & ORS. ..... Respondents
Through: Mr. Amol Sinha, Additional Standing
Counsel (criminal) for the State with
Mr. Ashvini Kumar and Mr. Arjun
Singh Kadian, Advocates.
37
+ W.P.(CRL) 1386/2019 & CRL.M.A. 10098/2019 (Stay), 10100/2019
(summon zero FIR from PS Model Town)
PRASHANT SETHI & ANR. ..... Petitioners
Through: None.
versus
STATE & ORS. ..... Respondents
Through: Mr. Amol Sinha, Additional Standing
Counsel (criminal) for the State with
Mr. Ashvini Kumar and Mr. Arjun
Singh Kadian, Advocates.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 07.02.2024
1. Learned Additional Standing Counsel for the State draws attention of this Court to an order dated 16.11.2022, wherein it has been recorded that the final report of investigation/charge-sheet has been filed qua the present petitioners and they have been kept in column no. 12 as no incriminating material was available during the investigation.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/02/2024 at 23:39:30
2. None appears on behalf of the petitioners.
3. In the interest of justice, adverse orders are deferred.
4. Re-notify on 06.03.2024.
AMIT SHARMA, J FEBRUARY 07, 2024/sn This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/02/2024 at 23:39:30