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[Cites 0, Cited by 0] [Section 266(1)] [Section 266] [Entire Act]

State of Bihar - Subsection

Section 266(1)(a) in The Bihar Municipal Act, 2007

(a)provide proper places within the municipal area with necessary attendants and apparatus for disinfection of conveyances, clothings, beddings, or other articles which have been exposed to infection, and