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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(1)(iii) in The Regulations For Disbursement of Loans Under The Middle Income Group Housing Scheme, 1968

(iii)One security of any person other than the borrower to the satisfaction of the Parishad.