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Orissa High Court

Dr.Binayak Panda & Ors vs State Of Odisha & Ors. .... Opposite ... on 17 October, 2022

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

             IN THE HIGH COURT OF ORISSA AT CUTTACK
                      W.P.(C) No.17735 of 2022
        Dr.Binayak Panda & Ors.         ....                         Petitioners
                                                          Mr.Avijit Mishra, Adv.
                                     -versus-
        State of Odisha & Ors.               ....               Opposite Parties
                                                            Mr.Saswat Das,AGA

                                                         Mr. R.C.Mohanty,Adv,
                                                                   (for DMET)

                                                            Mr. P.K.Parhi,Adv.
                                                                     (for MCI)

                                                   Mr.Satya Ranjan Pati, Adv,
                                                      (for Berhampur University)

                                                  Mr.Taraprasad Acharya,Adv.
                                                          (for Utkal University)



                  CORAM:
                  DR. JUSTICE S.K. PANIGRAHI
Order                         ORDER
No.                          17.10.2022

 05.    W.P.(C) Nos. 17735 of 2022, 21555 of 2021, 22394 of 2021,
        26863 of 2021, 16062 of 2022, 16735 of 2022, 17301 of 2022,
        17720 of 2022 and 18654 of 2022
        1.

Since all these matters are similar in facts and issue, all of them are taken up together through hybrid arrangement.

2. Heard learned counsel for the parties in all the cases.

3. The petitioners have filed the petitions who are in post P.G. Bond Service period working in Government Page 1 of 3 // 2 // Medical Institutions in the State of Odisha, have got through Post Graduation in their respective disciplines in the month of June 2022, seek direction to the Controller of Examinations, Berhampur University to hand over the PG pass certificates and Mark sheets of Post-Graduation Courses in order to enable them to get themselves registered as Specialists which is mandatory for working in the posts of specialists as well as Senior Residents.

4. Learned counsel appearing for the Universities submits that they have already dispatched all the certificates and mark sheets of the petitioners to the Principals of all concerned the medical colleges.

5. In view of the above facts and submissions, Mr. Saswat Das, learned Additional Government Advocate and Mr.R.C. Mohanty, learned counsel appearing for the D.M.E.T., Odisha, Bhubaneswar are directed to take instructions/file affidavit in the matter by the next date.

6. List these matters on 6th of December, 2022.

(Dr. S.K. Panigrahi) Judge Page 2 of 3 // 3 // LB Page 3 of 3