Punjab-Haryana High Court
Rama Nand vs Leela Singh Thorugh Lr Hardev Singh And ... on 31 May, 2016
104
C.M. No. 7118-C of 2016 in
RSA No. 4615 of 2015
Rama Nand VS. Leela Singh through LR Hardev Singh and others
Present: Mr. Ashok Kumar Khubbar, Advocate,
for the applicant/appellant.
***
Prayer in this application is for extension of time to comply with the order passed by this Court on 22.03.2016.
For the reasons mentioned in the application, the time is extended till 15.06.2016 to comply with the order dated 22.03.2016.
The application stands disposed of accordingly.
May 31, 2016 (AUGUSTINE GEORGE MASIH)
pj JUDGE
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