Supreme Court - Daily Orders
Gopal Dikshit vs United India Insurance Company Ltd on 3 October, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.56 COURT NO.15 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL DIARY NO(S). 16394/2023
(Arising out of impugned final judgment and order dated 07-12-2022
in CC No. 2287/2017 passed by the National Consumers Disputes
Redressal Commission, New Delhi)
GOPAL DIKSHIT Petitioner(s)
VERSUS
UNITED INDIA INSURANCE COMPANY LTD Respondent(s)
(IA No. 101834/2023 - CONDONATION OF DELAY IN FILING)
Date : 03-10-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Mr. Siddhartha Chowdhury, AOR
For Respondent(s) Mr. Amit Kumar Singh, AOR
Ms. K Enatoli Sema, Adv.
Ms. Chubalemla Chang, Adv.
Mr. Prang Newmai, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 21.11.2023.
Counter affidavit, if any, by then be filed.
(RADHA SHARMA) (MALEKAR NAGARAJ) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by RADHA SHARMA Date: 2023.10.04 10:03:53 IST Reason: