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[Cites 0, Cited by 0] [Section 10A(1)] [Section 10A] [Entire Act]

State of West Bengal - Subsection

Section 10A(1)(b) in The Kalyani University Act, 1981

(b)The Pro-vice-Chancellor shall be a distinguished academician with proven competence and integrity and having a minimum of ten years experience in a University System of which at least five years shall be as Professor or ten years of experience in a reputed research or academic administrative Organization of Which at least Five years shall be in a position equivalent to that of Professor.