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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Haryana - Subsection

Section 28(1)(a) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(a)the present finance/funding from the Government which shall continue as such, in addition to the enhanced budget for creation and functioning of University in form of grant-in-aid every year;