Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 139(2)] [Section 139] [Entire Act] State of Jammu-Kashmir - Subsection Section 139(2)(ii) in Transfer of Property Act, 1977 (ii)State Council Resolution No. 17 of 22nd June, 1895.