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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(1)(b) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(b)In case limits of 'Block' or 'District' as the case may be, altered by including therein any local area in the vicinity thereof or by excluding there from any local area comprised therein; or