Madhya Pradesh High Court
Raja Gupta vs The State Of Madhya Pradesh on 12 December, 2022
Author: Sunita Yadav
Bench: Sunita Yadav
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 6390 of 2022 (RAJA GUPTA Vs THE STATE OF MADHYA PRADESH) Dated : 12-12-2022 List along with MCRC No. 42902 of 2022.
(SUNITA YADAV) JUDGE AKS Signature Not Verified Signed by: ALOK KUMAR Signing time: 13-Dec-22 10:56:57 AM