Section 8(3)(a) in The M.P. Vilasita, Manoranjan, Amod Evam Vigyapan Kar Niyam, 2011

[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

(a)a register in Form XIII of details of subscriber, service provider and the charge therefor.

Legal Document View