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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Bihar - Subsection

Section 28(2) in Bihar Cinemas (Regulation) Rules, 1974

(2)No person shall, be resorting to corrupt practice or influencing those mentioned in sub-rule (1) above or otherwise purchase or obtain possession of or keep in his possession any such ticket, for admission to a cinema house in excess of the number normally required for members of his house-hold and not more than four for his guests, if any.] [Added by Bihar Gazette (extraordinary) No. 606, dated 19 August, 2010.]NotificationsS.O. 1484 the 5th December, 1983. - In exercise of the powers conferred under Section 9 of the Bihar Cinemas (Regulation) Act, 1954 (Bihar Act no. 15 of 1954), the Governor of Bihar is pleased to make the following amendments in Cinemas (Regulation) Rules, 1974:-
(a)Plannings standard for the construction of permanent Cinema houses in rural areas.
  Amenities. Cinema houses with seating capacity of 250. Cinema houses with seating capacity of 251 to500. Cinema houses with the seating capacity of 501and more.
  1 2 3 4
1. Minimum breath of the plot. No minimum standard prescribed. No minimum prescribed. No. minimum standard prescribed.
2. Minimum breadth of the front road Set backs- 9 metres 9 metres 9 metres
3. (a) Front 4.5 metres 9 metres 9 metres.
  (b) Both sides Nil 3 metres 4 metres.
  (c) Back 3.0 metres 3 metres 4 metres.
For Parking-      
  (a) Car/tractor Nil 1% of the total seating capacity (215.0 sq. ft./100 seats) 1.5% of the total capacity (323 sq. ft. /100 seats).
  (b) Motor cycle/Scooter. Nil 4% of the total seating capacity (129 sq. ft./100 seats.) 6% of the total seating capacity (194 sq. ft./100 seats.)
  (c) Cycle Nil 15% of the total seating capacity (226 sq. ft./100 seats). 20% of the total seating capacity (301 sq. ft./100 seats).
  (d) Minimum area per seat 0.55 square metre (6 sq. ft.) 0.55 sq. metres (6. sq. ft.) 0.55 sq. metres (6 sq. ft.)
Note. - Parking space for motor vehicles, scooter and cycle would not be less than 20. 4 sq. metres and 3.3 sq. metres respectively.
(b)Planning standard for the construction of permanent cinema houses in towns with the maximum population of 50 thousand.
  Amenities Cinema houses with the seating capacity of 500. Cinema houses with the seating capacity of 501and more.
1. Minimum breadth of the area. No Standard minimum prescribed. 25 metres.
2. Minimum breadth of the road facing the cinema house. 9 metres. 13 metres.
Set backs-    
  Front 9 metres 9 metres
  Both sides 4 metres 4 metres.
  Back 4 metres 4 metres.
Parking-    
  Motorcycle/scooter 1.5% of the total seating capacity (323 sq. ft/100 seats). 2.0% of the total seating capacity (430 sq. ft./100 seats).
  Motor Car 6% of the total seating capacity (194 sq. ft./100) 8% of total capacity (258 sq. ft./100 seats).
  Cycle 20% of the total seating capacity (301 sq. ft./100 seats). 20% of the total seating capacity (301 sq. ft./100 seats).
  Minimum space per seat 0.55 sq. metres (6 sq 0.55 ft). sq. metres (6 sq. ft).
  Minimum breadth of the area (space) No minimum standard prescribed. 30 metres.
Note. - Parking space for motor vehicle, scooter and cycle would not be less than 20.3.3.0 and 1, 4 square metres respectively.
(c)Planning standard for the construction of permanent cinema houses in towns having a population from 50 thousand to 2 lakhs.
Amenities Cinema houses with the seating capacity of 500. Cinema houses with the seating capacity of 501and more.
Minimum breadth of the road facing the cinema house. 13 metres 18 metres.
Set back-    
Front 9 metres 9 metres.
Both sides 4 metres 6 metres.
Back 4 metres 5 metres.
Parking-    
Car 2% of the total seating capacity (430.0 sq. ft./ 100 seats) 3.2% of the total seating capacity (710.0 sq. ft./100 seats).
Motor cycle/scooter 8% of the total seating capacity (258.0 sq. ft./ 100 seats) 10% of the total seating capacity (323.0 sq. ft./100 seats.)
Cycle 20% of the total seating capacity (301.0 sq ft./100 seats) 25% of the total seating capacity (377 sq. ft./100 seats).
Minimum space per seat 0.55 sq. metres (6 sq. ft.) 0.65 sq. metres (7 sq. ft.)
Note. - Parking space for motor car, scooter and cycle would not be less than 20.0,3,0 and 4.4 sq. metres, respectively.
(d)Planning standard for the construction of permanent cinema houses in towns having a population of more than 2 lakhs.
Amenities Cinema houses with the seating capacity of 500. Cinema houses with the seating capacity of 501and more.
Minimum breadth of the area. No minimum standard prescribed. 35 metres.
Minimum breadth of the road facing the cinema house. 13 metres 20 metres.
Set back-    
Front 9 metres 9 metres.
Both sides 4 metres 6 metres.
Back 4 metres 6 metres.
For parking-    
Car 3.3% of the total seating capacity (710 sq. ft./100 chairs). 3.3% of the total seating capacity (710sq. ft./100 chairs).
Motorcycle 10% of total seating capacity (323 sq. ft./100 chairs.) 10% of total seating capacity (323 sq. ft./ 100 charis.)
Cycle 25% of total seating capacity (377 sq. ft./ 100 chairs). 25% of total seating capacity (377 sq. ft./ 100 chairs).
Minimum area per chair 0.55 sq. metres (6 sq. ft.) 0.65 sq. metres (7 sq. ft.)
Note. - Parking place for car should not be less than 20.0 sq metres and parking place for a scooter and a cycle should not be less than 3 sq metres and 4 sq metres respectively,Following general conditions will also be applicable-