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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(f) in Punjab Bhondedar, Butemar, Dohlidar, Insar Miadi, Mukarraridar, Mundhimar, Panahi Qadeem, Saunjidar, or Taraddadkar (Vesting of Proprietary Rights) Act, 2020

(f)"Financial Commissioner" means the Financial Commissioner and Administrative Secretary to Government of Punjab, Department of Revenue and Rehabilitation appointed under the Punjab Land Revenue Act, 1887;